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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(1)(c) in Gujarat Prohibition Act, 1949

(c)in the event of any breach by the holder of such licence, permit, pass or authorisation or by his servant or by any one acting with his express or implied permission on his behalf of any of the terms or on his behalf of any conditions of such licence, permit, pass or authorisation or of any licence, permit, pass or authorisation previously held by the holder;