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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(1) in The Meghalaya Police Act, 2010

(1)Every police officer of or below the rank of Inspector shall on appointment receive an insignia and a certificate in the form as prescribed. The certificate shall be issued under the hand and seal of such officer as the State Government may by general or special order direct.