Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(vi) in The Maharashtra Universities Act, 1994

(vi)the conduct of examinations and other tests, and the manner In which the candidates may be assessed or examined by the examiners;