Rajasthan High Court - Jaipur
Mansingh Meena S/O Shri Badri Lal Meena vs Additional Civil Judge And Judicial ... on 6 January, 2023
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3776/2022
Mansingh Meena S/o Shri Badri Lal Meena
----Petitioner
Versus
Additional Civil Judge And Judicial Magistrate
----Respondent
For Petitioner(s) : Mr. Ravi Kumar Sharma For Respondent(s) :
HON'BLE MR. JUSTICE SUDESH BANSAL Order 06/01/2023 Four weeks' time is granted to remove the defect/s.
(SUDESH BANSAL),J TN/78 (Downloaded on 08/01/2023 at 12:04:06 AM) Powered by TCPDF (www.tcpdf.org)