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Himachal Pradesh High Court

Kanteshwari Bisht vs . Mc, Shimla And Others on 6 May, 2022

Bench: Sabina, Satyen Vaidya

Kanteshwari Bisht vs. MC, Shimla and others .

CWP No.2728 of 2019 06.05.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioner.

Ms. Ritta Thakur, Advocate, for respondent No.1.

Mr. Ashish Kaith, Advocate on behalf of Mr. Hamender Singh Chandel, Advocate, for respondent No.3.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 30.8.2022.




                                                                 ( Sabina )




                                                                   Judge





                                                            ( Satyen Vaidya )





               May 6, 2022 (KS)                                  Judge




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