Section 18(4) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

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State of Punjab - Subsection

Section 18(4) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(4)The presence of the restricted Habitual Offenders should be marked in the roll call register by the following signs :-

(a) Presence	... 1
(b) Absence	... X