Section 15(4) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967
(4)Landless of the contiguous [district] [Substituted with retrospective effect [18-12-1967] vide Rajasthan Government Gazette 4-C, Extraordinary, dated 9-8-1968 pages 406-407 (3).] or districts of Rajasthan.
