Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A(2)] [Section 1A] [Entire Act] Union of India - Subsection Section 1A(2)(c) in The Mines And Minerals (Development And Regulation) Act, 1957 (c)for the principles on which, the manner in which, and the authority by which, the said compensation shall be determined.