Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1) in The Orissa Entertainment Tax Act, 2006

(1)If any proprietor contravenes the provisions of Section 11, he shall be punishable with a fine not exceeding two thousands rupees.