Section 8(iv) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007
(iv)Energy accounting period may be a month or a shorter period (e.g a week to 15 days), for non firm power as mutually agreed. In latter case, instead of 80% at Sr.No.(i), 90% of net energy banked will be available during next accounting period.
