Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(l) in The Industrial Finance Corporation Act, 1948 (l)[ providing consultancy and merchant banking services in and outside India; [ Substituted by Act 50 of 1986, Section 14, for Cl. (m)(w.e.f. 2.2.1987).]
