Section 11(3) in Telangana Public Conveyances Act, 1956
(3)Such licence shall contain the following particulars:-(a)the full name, age and address of the licensee;(b)the date on which the licence was granted and the date on which it will expire by efflux of time;(c)the local area for which the licence is granted;(d)the class of public conveyance which the licensee is licensed to drive; and(e)such other pariculars as may be prescribed.
