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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2)(a) in The Punjab Local Option Act, 1923

(a)all liquor imported by sea into [the whole of India except Part B States other than rectified spirit, denatured spirit and perfumed spirit] [Substituted for the word 'Province' by the Adaptation of Laws Order, 1950.];