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[Cites 0, Cited by 0] [Section 58(7)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(7)(d) in Rajasthan Factories Rules, 1951

(d)The hydrostatic pressure to be carried out for the purpose of this rule shall be 1.25 times the design pressure or 1.5 times the maximum permissible working pressure whichever is less: