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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(ii) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(ii)oversee and monitor the work of maintenance Tribunal and Maintenance Officers of the district with a view to ensuring timely and fair disposal of application for Maintenance and execution of Tribunal order;