Himachal Pradesh High Court
Kusum Lata vs . Hrtc & Others on 18 August, 2022
Bench: Sabina, Sushil Kukreja
Kusum Lata Vs. HRTC & others CWP No.5054 of 2022 .
18.08.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajay Chauhan, Advocate, for the respondents.
Learned counsel for the respondents requests for an adjournment to enable him to seek instructions.
List again on 2nd September, 2022.
( Sabina ) Judge ( Sushil Kukreja ) Judge August 18, 2022 VH ::: Downloaded on - 18/08/2022 20:04:40 :::CIS