Bombay High Court
Ida F.Fernandes vs Cecila Fernandes And Ors. on 18 February, 2026
Pallavi IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION H. C. SUIT NO. 4287 OF 2000 (BCCC SUIT NO. 9046 of 2000) Ida Fernandes .... Plaintiff v/s.
Cecila Fernandes & Ors. .... Defendants Mr. Rajesh Karande, Section Officer of the Court Receiver present. Mr. Vitthal Dudhani, Clerk of Court Receiver present.
Before : Mrs. Shonali K. Dighe Commissioner for Taking Accounts Date :18th February, 2026 FOR COMPLIANCE:
Sr.no.2 1. Heard Representative of the Court Receiver. In the present matter, the office of Court Receiver has filed -
Further Accounts for the period from 1st January, 2023 to 31st December, 2023 and Further Accounts for the period from 1st January, 2024 to 31st December, 2024.
2. The Representative of the Court Receiver to comply with order dated 15th October, 2025 and submit voucher files for the aforesaid period.
3. In view thereof matter is adjourned to 11th March, 2026.
18.02.2026 Commissioner for Taking Accounts ::: Uploaded on - 18/02/2026 ::: Downloaded on - 18/02/2026 20:54:28 :::