Section 442(2)(b) in Rules under the United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 442(2)] [Section 442] [Entire Act]

State of Uttar Pradesh - Subsection

Section 442(2)(b) in Rules under the United Provinces Excise Act, 1910

(b)When manufactured in a distillery to any area in which a higher duty is levied or for which a higher retail price is fixed if the special permission of Collector holding jurisdiction within such area has not been obtained to such transport :

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State of Uttar Pradesh - Subsection

Section 442(2)(b) in Rules under the United Provinces Excise Act, 1910