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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017

(3)The Eligibility Certificate shall be granted to the eligible new unit or expansion unit in the format annexed at Annexure-5 and Anuexure 6 respectively, by the competent authority