Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420(1)] [Section 420] [Entire Act] State of Telangana - Subsection Section 420(1)(e) in Greater Hyderabad Municipal Corporation Act, 1955 (e)if the building or structure upon or over which the sky-sign erected, fixed or retained become unoccupied or be demolished or destroyed.