Section 57(1)(c) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(c) in The City of Nagpur Corporation Act, 1948

(c)[ disposing of night-soil and rubbish and, if so required by the State Government, preparation of compost manure, from night soil and rubbish;] [Clause (c) was substituted by M. P. Act XIV of 1953, Section 4.]

Legal Document View

Unlock Advanced Research with PRISMAI

Nagpur Province - Subsection

Section 57(1)(c) in The City of Nagpur Corporation Act, 1948