Supreme Court - Daily Orders
Jaypee Kensington Boulevard ... vs Nbcc (India) Ltd on 6 October, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
1
ITEM NO.301 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 14741/2020
(Arising out of impugned final judgment and order dated 22-04-2020
in CAAT(I) No. 475/2020 passed by the National Company Law
Appellate Tribunal)
JAYPEE KENSINGTON BOULEVARD APARTMENTS
WELFARE ASSOCIATION & ORS. Petitioner(s)
VERSUS
NBCC (INDIA) LTD & ORS. Respondent(s)
(IA No.65714/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.65712/2020-EX-PARTE STAY and IA No.65716/2020-
EXEMPTION FROM FILING AFFIDAVIT and IA No.65711/2020-PERMISSION TO
FILE APPEAL and IA No.65713/2020-PERMISSION TO FILE LENGTHY LIST OF
DATES and IA No.65717/2020-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 84312/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 65712/2020 - EX-PARTE STAY
IA No. 65716/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 84315/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 87971/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 65714/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 87967/2020 - INTERVENTION APPLICATION IA No. 84309/2020 - INTERVENTION/IMPLEADMENT IA No. 73330/2020 - INTERVENTION/IMPLEADMENT IA No. 89429/2020 - INTERVENTION/IMPLEADMENT IA No. 73323/2020 - INTERVENTION/IMPLEADMENT IA No. 88795/2020 - INTERVENTION/IMPLEADMENT IA No. 72707/2020 - INTERVENTION/IMPLEADMENT IA No. 65717/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 84787/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 65711/2020 - PERMISSION TO FILE APPEAL IA No. 65713/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES) WITH Diary No(s). 15061/2020 (XVII) Signature Not Verified (IA Digitally signed by MEENAKSHI KOHLI Date: 2020.10.06 FOR PERMISSION TO FILE APPEAL ON IA 67695/2020 17:06:27 IST Reason:
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 67696/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 67699/2020 FOR STAY APPLICATION ON IA 67700/2020 2 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 67701/2020 IA No. 67699/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 67696/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 67701/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 67695/2020 - PERMISSION TO FILE APPEAL IA No. 67700/2020 - STAY APPLICATION) T.C.(C) No. 236/2020 (XVI-A) ( FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 88812/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 88813/2020 IA No. 88813/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 88812/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) T.C.(C) No. 235/2020 (XVI-A) ( FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 87682/2020 IA No. 87682/2020 - APPROPRIATE ORDERS/DIRECTIONS) T.C.(C) No. 234/2020 (XVI-A) ( FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 89385/2020 IA No. 89385/2020 - APPROPRIATE ORDERS/DIRECTIONS) T.C.(C) No. 237/2020 (XVI-A) T.C.(C) No. 239/2020 (XVI-A) T.C.(C) No. 241/2020 (XVI-A) T.C.(C) No. 238/2020 (XVI-A) T.C.(C) No. 243/2020 (XVI-A) T.C.(C) No. 240/2020 (XVI-A) T.C.(C) No. 242/2020 (XVI-A) Diary No(s). 18129/2020 (XVII) ( FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 88464/2020 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 88470/2020 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 88472/2020 FOR impleading party ON IA 88473/2020 FOR INTERVENTION/IMPLEADMENT ON IA 88473/2020 IA No. 88470/2020 - EXEMPTION FROM FILING AFFIDAVIT IA No. 88472/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 88473/2020 - INTERVENTION/IMPLEADMENT IA No. 88464/2020 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 10543/2020 (XVII) (FOR ADMISSION and I.R. and IA No.87528/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.87529/2020-PERMISSION TO FILE LENGTHY LIST OF DATES) 3 Date : 06-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE SANJIV KHANNA For Parties(s) For NBCC Mr. Dhruv Mehta, Sr. Adv.
Mr. Prateek Kumar, Adv. Mr. Siddharth Srivastava, Adv. Mr. Mohit Kishore, Adv. Ms. Raveena Rai, Adv.
Mr. Anubhav Ray, Adv.
Mr. Snehal Kakrania, Adv. Mr. Sahil Narang, AOR For IDBI Mr. Tushar Mehta, SG Mr. Bishwajit Dubey, Adv. Mr. Uday Khare, Adv.
Mr. Shatrajit Banerji, Adv. Mr. Sumit Attri, Adv.
M/S. Cyril Amarchand Mangaldas, AOR Mr. Gopal Shankarnarayanan, Sr. Adv. Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Pravar Veer Mishra, Adv.
For Jaypee Kensington Mr. Jaideep Gupta, Sr. Adv. Boulevard Apartments Mr. Amit Kumar Mishra, Adv. Welfare Association Mr. Shashank Manish, AOR Ms. Smriti Shah, Adv.
Ms. Twinkle Kataria, Adv. Ms. Nidhi Sahay, Adv.
Mr. Shivam Pandey, Adv. Ms. Manasi Chatpalliwar, Adv.
Mr. Huzefa Ahmadi, Sr. Adv. Mr. Buddy A. Ranganadhan, Adv. Mr. Raunak Jain, Adv.
Mr. Hasan Murtaza, AOR For JP Associates Mr. Arvind P. Datar, Sr. Adv.
Mr. Anupam Lal Das, Sr. Adv. Mr. Vishal Gupta, AOR Mr. Sumeet Sharma, ADv. Mr. Divyanshu Gupta, Adv. MR. Zinnea Mehta, Adv.
Mr. Paras Choudhary, Adv.4
For Mr. Manoj Gaur Mr. Krishnan Venugopal, Sr. Adv.
Mr. Anupam Lal Das, Sr. Adv. Mr. Vishal Gupta, AOR Mr. Sumeet Sharma, ADv. Mr. Divyanshu Gupta, Adv. MR. Zinnea Mehta, Adv.
Mr. Paras Choudhary, Adv.
For JP Healthcare Mr. Anupam Lal Das, Sr.Adv.
Ltd. Mr. Vishal Gupta, AOR Mr. Sumeet Sharma, Adv. Mr. Divyanshu Gupta, Adv. Mr. Zinnea Mehta, Adv.
Mr. Paras Choudhary, Adv.
For ICICI Bank Mr. Shyam Divan, Sr. Adv.
Ms. Misha, Adv.
Mr. Nikhil Mathur, Adv. Ms. Shreya Prakash, Adv. Mr. S.S. Shroff, AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. P. Nagesh, Adv.
Ms. Soumya Dutta, AOR Mr. Ravindra Shrivastava, Sr. Adv. Mr. Anshuman Shrivastava, Adv. Mr. Abhijeet Shrivastava, Adv. Ms. Garima Tiwari, Adv. Mr. Arpit Jain, Adv.
Mr. B. Ramana Murthy, AOR For Yes Bank Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Anush Raajan, Adv.
Ms. Ashima Chauhan, Adv. Ms. Mansi Gupta, Adv.
Mr. Punit Dutt Tyagi, AOR For YEIDA Mr. Amar Gupta, Adv.
Mr. Divyam Agarwal, AOR Mr. Ashish Joshi, Adv.
Mr. L.K. Bhushan, Adv.
Mr. Mohit Sharma, Adv.
M/S. Dua Associates, AOR For IRP Mr. Sumant Batra, Adv.
Mr. Sanjay Bhatt, Adv.
Ms. Akansha Srivastava, Adv. Ms. Niharika Sharma, Adv. Mr. Nand Ram, Adv.
Mr. Rabin Majumder, AOR 5 For Raman Prakash Mr. Tanvir Nayar, AOR Mangla & Ors. Mr. Akshay Sharma, Adv.
For Intervenor(s) Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Ms. Prashi Tyagi, Adv.
Mr. Sunil Kumar Verma, AOR Mr. Amit Pawan, AOR For Maj. Gen. Praveen Mr. R. Balasubramanian, Sr. Adv. Kumar & Co. VS GAur Mr. Sachin Sharma, AOR Mr. Himanshu Shekhar, AOR Mr. Jamnesh Kumar, Adv.
For Gyanendra Kr. Mr. Ram Lal Roy, AOR. Raveendra For Jaypee Orchard Mr. Ritin Rai, Sr. Adv. Resident Wel. Society Mr. Raghavendra M. Bajaj, Adv.
Ms. Garima Bajaj, AOR For Knights Court Social *Mr. Sidharth Luthra, Sr. Adv. Welfare Association Mr. Joel, AOR UPON hearing the counsel the Court made the following O R D E R Heard in part.
List Diary No. 20274 of 2020 and I.A. No. 93067 of 2020 in Civil Appeal Diary No. 14741 of 2020 alongwith these matters tomorrow, i.e. 07.10.2020 at 10:30 a.m., irrespective of service position together with office report.
(DEEPAK SINGH) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) *Appearance is not given.