Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4(2)] [Section 4] [Entire Act] Union of India - Subsection Section 4(2)(a) in The Companies Act, 2013 (a)be identical with or resemble too nearly to the name of an existing company registered under this Act or any previous company law; or