Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Bhadrakanta Mahaprasad vs Appeal Committee on 29 July, 2024

Bench: S.K. Sahoo, Chittaranjan Dash

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        WP(C) No. 17051 of 2024

                                        Bhadrakanta Mahaprasad     ....         Petitioner
                                        Maharana
                                                       Mr. Samir Kumar Mishra, Advocate
                                                              -versus-
                                        Appeal Committee, Hon'ble      ....       Opp. Parties
                                        High Court of Orissa, Cuttack
                                        & another
                                                                    Mr. Rabi Narayan Mishra
                                                                       Addl. Govt. Advocate

                                                    CORAM:
                                        THE HON'BLE MR. JUSTICE S.K. SAHOO
                        THE HON'BLE MR. JUSTICE CHITTARANJAN DASH

                                                                 ORDER
         Order No.                                              29.07.2024

             01.                   1.      This matter is taken up through Hybrid arrangement

(video conferencing/physical mode).

2. Place this matter before any other Bench in which one of us (Mr. Justice Chittaranjan Dash) is not a Member.

(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 30-Jul-2024 19:48:24