Orissa High Court
Bhadrakanta Mahaprasad vs Appeal Committee on 29 July, 2024
Bench: S.K. Sahoo, Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No. 17051 of 2024
Bhadrakanta Mahaprasad .... Petitioner
Maharana
Mr. Samir Kumar Mishra, Advocate
-versus-
Appeal Committee, Hon'ble .... Opp. Parties
High Court of Orissa, Cuttack
& another
Mr. Rabi Narayan Mishra
Addl. Govt. Advocate
CORAM:
THE HON'BLE MR. JUSTICE S.K. SAHOO
THE HON'BLE MR. JUSTICE CHITTARANJAN DASH
ORDER
Order No. 29.07.2024
01. 1. This matter is taken up through Hybrid arrangement
(video conferencing/physical mode).
2. Place this matter before any other Bench in which one of us (Mr. Justice Chittaranjan Dash) is not a Member.
(S.K. Sahoo) Judge (Chittaranjan Dash) Judge Signature NotA.K. Verified Pradhan/ Bijay Digitally Signed Signed by: BIJAY KETAN SAHOO Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 30-Jul-2024 19:48:24