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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Odisha - Subsection

Section 8A(1)(a) in The Orissa Ministers' Salaries and Allowances Act, 1952

(a)railway coupons which shall entitle him to travel without payment of any fare by first class by any railway in India for a distance of six thousand kilometres in the aggregate in a year; and