Allahabad High Court
The Commissioner Of Income Tax vs Shri(Late) Raghukul Narain Mehta (Huf) on 4 February, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- INCOME TAX APPEAL No. - 50 of 2007 Petitioner :- The Commissioner Of Income Tax Respondent :- Shri(Late) Raghukul Narain Mehta (Huf) Petitioner Counsel :- R.K.Upadhyaya Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
Heard Sri R.K.Upadhayaya, learned Standing Counsel appearing on behalf of the department and Sri Subham Agrawal, learned counsel for the respondent. Admit on the substantial questions of law mentioned in the memo of appeal. Order Date :- 4.2.2010 kkg