Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Excise (Malt Liquors) Act, 1890 6. -7. [Amendment of the Bengal Excise Act, 1878 (Ben.VII of 1878).] - Repealed in Bengal by the Bengal Excise Act, 1909 (Bengal Act 5 of 1909), and in Assam by E.B. & A. Excise Act, 1910 (E.B. & A. 1 of 1910), Section 2.
