Supreme Court - Daily Orders
Google India Private Ltd vs M/S. Visakha Industries on 4 May, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.102 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1987/2014
GOOGLE INDIA PRIVATE LTD Appellant(s)
VERSUS
M/S VISAKHA INDUSTRIES Respondent(s)
(with appln. (s) for stay and placing addl. documents and
impleadment and leave to place on record the subsequent
developments and permission to file additional documents)
Date : 04/05/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. C.A. Sundram, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Shashank Manish, Adv.
Mr. Praveen Shehrawat, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s) Mr. Sridhar Potaraju, AOR
Mr. Gaichungpou Gangmei, Adv.
Mr. Arjun Singh, Adv.
Mr. A. Mukunda Rao, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed in the third week of August, 2016.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.05.04
17:13:20 IST
Reason: