Allahabad High Court
Dr. Km. Shashi Kala Misra vs State Of U.P. & Others on 22 July, 2010
Author: Vineet Saran
Bench: Vineet Saran
Court No. - 35 Case :- WRIT - A No. - 20014 of 2000 Petitioner :- Dr. Km. Shashi Kala Misra Respondent :- State Of U.P. & Others Petitioner Counsel :- Rahul Sripat,Suman J aiswal Respondent Counsel :- C.S.C. Hon'ble Vineet Saran J.
Hon'ble Mrs. J avashree Tiwari.J. No one is present on behalf of the petitioner to press this writ petition even in the revised list. This writ petition is, accordingly, dismissed for non- prosecution.
Order Date :- 22.7.2010 SFH