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Allahabad High Court

Dr. Km. Shashi Kala Misra vs State Of U.P. & Others on 22 July, 2010

Author: Vineet Saran

Bench: Vineet Saran

Court No. - 35

Case :- WRIT - A No. - 20014 of 2000

Petitioner :- Dr. Km. Shashi Kala Misra
Respondent :- State Of U.P. & Others

Petitioner Counsel :- Rahul Sripat,Suman J aiswal
Respondent Counsel :- C.S.C.

Hon'ble Vineet Saran J.

 

Hon'ble Mrs. J avashree Tiwari.J. No one is present on behalf of the petitioner to press this writ petition even in the revised list. This writ petition is, accordingly, dismissed for non- prosecution.

Order Date :- 22.7.2010 SFH