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State of Odisha - Section

Section 24 in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005

24. Formulation of Projects.

- The projects under the Infrastructure and socio-economic development programmes shall be formulated by the Collector of the District/the Department of Steel and Mines with due regard being had to the scale and standard in respect of specifications and other details as has been laid down for similar work. Each project shall be got technically vetted by the appropriate technical officer and shall stipulate the arrangement for maintenance of assets to be created. The projects formulated at the district level only shall be furnished to the concerned District Committee constituted by the Collector for the purpose for approval. The approved projects thereafter shall be submitted to the Department for administrative approval.