Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Sikkim - Subsection Section 15(1) in Vinayaka Missions Sikkim University Act, 2008 (1)The Vice-Chancellor shall be appointed on such terms and conditions as may be prescribed by the Statutes for a term of five years by the Chancellor.
