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[Cites 0, Cited by 0] [Section 816A] [Entire Act]

Bengal Presidency - Subsection

Section 816A(b) in Police Regulations, Bengal , 1943

(b)When applicants are reported by their departmental superiors as having reasons other than or in addition to illness for applying for sick leave, they shall be kept under close observation to enable the medical officer to satisfy himself whether or not leave is absolutely necessary, and his final decision shall be based on the result of such observation.