Himachal Pradesh High Court
Dev Raj vs . Ncb Chandigarh on 30 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Dev Raj Vs. NCB Chandigarh .
Cr.M.P. (M) No. 672 of 2022 30.3.2022 Present: Mr.Bhairav Gupta, Advocate, for the petitioner.
Mr.Ashwani Pathak, Senior Advocate along with Ms.Tamana, Advocate, for the respondent.
Notice. Ms.Tamana, Advocate waives service and accepts notice on behalf of respondent and seeks time to file status report. Be filed on or before next date of hearing.
List on 25th April, 2022.
(Vivek Singh Thakur), Judge.
30th March, 2022 (Keshav) ::: Downloaded on - 30/03/2022 20:24:49 :::CIS .
::: Downloaded on - 30/03/2022 20:24:49 :::CIS