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Madhya Pradesh High Court

Santosh vs The State Of Madhya Pradesh Revenue ... on 23 September, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 14939 of 2023 (SANTOSH Vs THE STATE OF MADHYA PRADESH REVENUE DEPARTMENT AND OTHERS) Dated : 23-09-2023 Parties through their counsel.

By way of last indulgence, six weeks time is granted to file the reply. List after six weeks. I.R. to continue.

(SUBODH ABHYANKAR) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 25-09-2023 12:29:12