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[Cites 0, Cited by 0] [Section 22(11)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(11)(b) in Chandigarh (Sale of Sites and Buildings) Rules, 1960

(b)the expression "Vendor" used in these presents shall include in addition to the President of India, the Central Government, and in relation to any matter, or anything contained in or arising out of these presents, every person duly authorised to act or to represent the Central Government in respect of such matter or thing;