Delhi High Court - Orders
Elgin Electronics Pvt Ltd vs State & Ors on 16 May, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~64 to 66 and 69 & 70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3970/2024 & CRL.M.A. 15136/2024 (for delay)
ELGIN ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE & ORS ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with Mr. Dravin Yadav, Mr. Gaurav
Varma and Mr. Ashok Kumar Shukla,
Advocates
W/SI Nidhi Yadav, P.S.: Preet Vihar.
(65)
+ CRL.M.C. 3973/2024 & CRL.M.A. 15140/2024 (for delay)
ELGIN ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with Mr. Dravin Yadav, Mr. Gaurav
Varma and Mr. Ashok Kumar Shukla,
Advocates
W/SI Nidhi Yadav, P.S.: Preet Vihar.
(66)
+ CRL.M.C. 3974/2024 & CRL.M.A. 15144/2024 (for delay)
ELGIN ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/05/2024 at 21:11:20
STATE NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with Mr. Dravin Yadav, Mr. Gaurav
Varma and Mr. Ashok Kumar Shukla,
Advocates
W/SI Nidhi Yadav, P.S.: Preet Vihar.
(69)
+ CRL.M.C. 3989/2024 & CRL.M.A. 15183/2024 (for delay)
ELGIN ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with Mr. Dravin Yadav, Mr. Gaurav
Varma and Mr. Ashok Kumar Shukla,
Advocates
W/SI Nidhi Yadav, P.S.: Preet Vihar.
(70)
+ CRL.M.C. 3990/2024 & CRL.M.A. 15200/2024 (for delay)
ELGIN ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Puneet Goel, Advocate.
versus
STATE & ORS ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with Mr. Dravin Yadav, Mr. Gaurav
Varma and Mr. Ashok Kumar Shukla,
Advocates
W/SI Nidhi Yadav, P.S.: Preet Vihar.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/05/2024 at 21:11:20
ORDER
% 16.05.2024 CRL.M.A. 15135/2024 (exemption) in CRL.M.C. 3970/2024 CRL.M.A. 15139/2024 (exemption) in CRL.M.C. 3973/2024 CRL.M.A. 15143/2024 (exemption) in CRL.M.C. 3974/2024 CRL.M.A. 15182/2024 (exemption) in CRL.M.C. 3989/2024 CRL.M.A. 15199/2024 (exemption) in CRL.M.C. 3990/2024
1. Allowed, subject to all just exceptions.
2. Applications stand disposed of.
CRL.M.C. 3970/2024, CRL.M.C. 3973/2024, CRL.M.C. 3974/2024, CRL.M.C. 3989/2024 & CRL.M.C. 3990/2024
3. Issue notice. Learned APP appearing on behalf of the State accepts notice and prays for time to file status reports. Let the same be filed before the next date of hearing, after providing advance copy to the other side.
4. List on 27.08.2024.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J MAY 16, 2024/at Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2024 at 21:11:21