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[Cites 0, Cited by 2] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(2) in The Bihar Panchayat Raj Act, 2006

(2)Every resignation under sub-section (1) shall take effect on the expiry of seven days from the date of its receipt by the District Panchayat Raj Officer, unless within this period of seven days he withdraws such resignation by writing under his hand addressed to the District Panchayat Raj Officer.