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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(1)(d) in Punjab Regional and Town Planning and Development Act, 1995

(d)include regulations (hereinafter called "Zoning Regulations") to regulate within each zone the location, height, number of storeys and size of buildings and other structures, open spaces and the use of buildings, structures and land.