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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(vi) in Rajasthan Forest Act, 1953

(vi)[ for the prevention of foundation of forest.] [Inserted by Clause (a) sub-section (1) of Section 5 of Rajasthan Act No. 22 of 1956 (Published in Rajasthan Gazette Part 4-A Extraordinary dated 16.7.1956)]