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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(5) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(5)Vending in exhibitions and fairs set up with specific approval and/or consent of the Corporation and/or the Government is exempted from the ambit of these bye-laws.