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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in Maharashtra Money-Lending (Regulation) Act, 2014

(6)"Co-operative Bank", "co-operative society", "multistate co-operative Bank" and "primary credit society " shall have the same meanings as assigned to them by clause (c) of section 56 of the Banking Regulation Act, 1949 (10 of 1949);