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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(11)(b) in The Jharkhand State Agricultural University Act, 2000

(b)Orders sanctioning pension and gratuity and all orders relating to these matters will continue to be passed by appropriate authorities of the State Government hitherto in respect of the transferred Government employees both gazetted and non-gazetted.