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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Chattisgarh - Subsection

Section 85(2)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)the form of application under Section 29 (1), the particulars which such application shall contain and the documents which shall accompany such application;