Allahabad High Court
D P Singh Asstt Engineer U.P. Jal Nigam ... vs U.P. Jal Nigam Lko Through Its Managing ... on 27 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 7908 of 1989 Petitioner :- D P Singh Asstt Engineer U.P. Jal Nigam Nainital & 9 Others Respondent :- U.P. Jal Nigam Lko Through Its Managing Director & 4 Others Petitioner Counsel :- Sudhir Agarwal Respondent Counsel :- C S C Hon'ble Sunil Ambwani,J.
Hon'ble Dr. Satish Chandra,J. List of all cases has been revised. No one appears for the petitioner in the revised call.
The writ petition is dismissed for want of prosecution. Order Date :- 27.1.2010 KS/