Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(1)(j) in Kerala Government Land Assignment Act, 1960 (j)prescribing the restrictions, limitations and conditions subject to which an assignment can be made in any case or class of cases;