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State of Jharkhand - Section

Section 40 in Jharkhand University of Technology Act, 2011

40. Power of Government to cause inspection of University.

- The Government shall have the right to cause inspection to be made, by such person or persons as it may direct, of the University, its buildings, laboratories, libraries, museums, workshops and equipments or any institution maintained, affiliated to or approved by, the University and also of the work conducted by the University, and to cause enquiry to be made in respect of any matter connected with the University.