Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(a) in The Right to Information Act, 2005 (a)the Central Public Information Officer or State Public Information Officer, as the case may be, of the concerned public authority;