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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(1)(f) in The Goa Command Area Development Act, 1997

(f)opens, shuts or obstructs or attempts to open, shut, or obstruct any sluice or outlet or any other similar contrivance in any "irrigation" system under a pipe-outlet or drainage system;