Section 46 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973
46. Penalty for not giving information or giving false information.
- If any person, when required, by or under this Act or any rule made under this Act, to furnish any information, omits to furnish such information or furnishes any information, which he knows, or has reasonable cause to believe, to be false, or not true, in any material particular, he shall be punishable with fine which may extend to one hundred rupees.
