Andhra Pradesh High Court - Amravati
Deepala Siva Nageswara Rao vs Bhattiprolu Kesava Rao on 19 October, 2024
31 & 32
HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI
MAIN CASE No: S.A.Nos.972 and 1008 of 2008
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
19.10.2024 TMR, J
None appeared for the appellant(s).
Learned counsel for the respondent(s) is present.
Learned counsel for the appellant is directed to get ready for disposal of the matter.
List the matter after two weeks.
________ TMR, J MKK